Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Gujarat - Subsection Section 70(3) in The Bombay Irrigation Act, 1879 (3)Any modifications made by the State Legislature shall be notified in the Official Gazette and shall thereupon take effect.] [Sub-sections (2) and (3) were inserted by Gujarat 1 of 1962, section 9 (w.e.f. 10-12-1962).]
