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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(3) in The Orissa Animal Contagious Diseases Rules, 1957

(3)Buckets and other metal articles shall be sterlized with blow lamp or a prescribed disinfectant. Harness blankets, brushes, etc. shall be sterilized by sulphurous acid gas or burnt at the discretion of the Inspector.