Supreme Court - Daily Orders
Roop Chand & Anr. Etc. vs State Of Haryana . on 28 February, 2014
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ITEM NO.1 COURT NO.2 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos. 25-39/2013 in CIVIL APPEAL NO. 6837-6851 OF 2009
ROOP CHAND & ANR. ETC. Appellant (s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
(for modification/clarification of Court’s order dated 18.09.2013
and office report ))
Date: 28/02/2014 These IAs were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE DIPAK MISRA
For Appellant(s) Mr. Somvir Singh Deswal, Adv.
Mr. Shree Pal Singh,Adv.
Mr. Satbir Singh Pillania, Adv.
For Respondent(s) Ms. Nupur Chaudhary, Adv. for
Mr. Kamal Mohan Gupta,Adv.
UPON hearing counsel the Court made the following
O R D E R
A letter has been circulated by Mr. Kamal Mohan Gupta, advocate for the respondents, praying for time on the ground of personal difficulty of the arguing counsel.
List interlocutory applications after four weeks as prayed.
|(Rajesh Dham) | |(Renu Diwan) | |Court Master | |Court Master |