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State Consumer Disputes Redressal Commission

The Managing Director, Greenage Food ... vs Ashim Bera on 17 April, 2018

Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION WEST BENGAL 11A, Mirza Ghalib Street, Kolkata - 700087   First Appeal No. A/90/2017 ( Date of Filing : 24 Jan 2017 ) (Arisen out of Order Dated 14/09/2016 in Case No. Complaint Case No. CC/93/2016 of District Purba Midnapur)   1. The Managing Director, Greenage Food Products Ltd. Mr. Dipankar Bose, 3, Decers Lane, 3rd Floor, P.S.- Hare Street, Kolkata -700 069. 2. The Managing Director, LRN Finance Ltd. Mr. Siddhartha Roy, 7, Red Cross Place, 3rd Floor, Wellesley House, P.S. - Hare Street, Kolkata -700 001. ...........Appellant(s) Versus 1. Ashim Bera S/o Lt. Indra Bera, Vill. - Bansda, P.O. - Barnan, P.S. - Kolaghat, Dist. - Purba Medinipur, Pin -721 134. 2. The Br. Manager, Greenage Food Products Ltd. & LRN Finance Ltd., sister concern, Pincon Gr. of Co. Mecheda, P.O. - Mecheda, P.S. - Kolaghat, Dist. - Purba Medinipur, Pin -721 134. ...........Respondent(s)   BEFORE:     HON'BLE MR. SHYAMAL GUPTA PRESIDING MEMBER   HON'BLE MR. UTPAL KUMAR BHATTACHARYA MEMBER   For the Appellant: For the Respondent: Dated : 17 Apr 2018 Final Order / Judgement Order No. 10 None of the parties is present.  Today is fixed for filing reply to the show cause.  However, Appellants neither turn up before us nor take any step.  It appears from the record that the Appellants remained absent consecutively on the previous two occasions.  It is quite apparent that the Appellants are no longer interested to pursue their Appeal.  Accordingly, the Appeal stands dismissed for non-prosecution.     [HON'BLE MR. SHYAMAL GUPTA] PRESIDING MEMBER   [HON'BLE MR. UTPAL KUMAR BHATTACHARYA] MEMBER