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[Cites 0, Cited by 0] [Section 258(2B)] [Section 258] [Entire Act]

State of Madhya Pradesh - Subsection

Section 258(2B)(f) in The M.P. Land Revenue Code, 1959

(f)the maintenance and custody, while under attachment, of livestock and other movable property, the fees payable for such maintenance and custody, the sale of such live-stock and property and the proceeds of such sale;