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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(29) in The Sidho-Kanho-Birsha University Act, 2010

(29)"University Laboratory", "University Library", "University Museum", or "University Institution" means a laboratory, a library, a museum or an institution, as the case may be, maintained and managed by the University, whether established by it or not;[* * * * * * *] [[Clause (30) omitted by W.B. Act 12 of 2011, which was as under:'(30) 'University Professor', 'University Reader' or 'University Lecturer' means a Professor, Reader or Lecturer appointed or recognised as such by the University.'.]]