Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 269(269)] [Section 269] [Entire Act] Union of India - Subsection Section 269(269)(i) in The Railway Protection Force Rules, 1987 (i)attend the arrival and departure by railway train of the President, Vice-President, Prime Minister and the Governor of a State; and