Section 12(3) in The Mizo District (Forest) Act, 1955
(3)The Executive Committee shall send a copy of every such order to each Village Council concerned and may direct the Village Council to announce the contents of the order properly to the villagers by putting a copy on the village notice board and by announcement by the Village Tlangau (official village crier). Every such order made under sub-rule (1) shall be published in Zoram Hriattima.
