Jammu & Kashmir High Court
Aayush Kamal Parwani vs Ut Of J&K And Another on 24 November, 2020
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Admission Cause List
Case No.101
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through video conference)
CrlM No. 1281/2020
in
CRM(M) No. 346/2020
Aayush Kamal Parwani ....Petitioner(s)
Through :- Ms. Aparajita Jawal, Advocate
V/s
UT of J&K and another ....Respondent(s)
Through :- Mr. Aseem Sawhney, AAG
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
24.11.2020 Objections be filed within six weeks.
List again on 16.02.2021.
Meanwhile, interim direction to continue.
(Dhiraj Singh Thakur) Judge JAMMU 24.11.2020 (Naresh) NARESH KUMAR 2020.11.25 13:42 I attest to the accuracy and integrity of this document