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Union of India - Section

Section 105 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

105. Electrical systems .-(1) The electrical systems shall be designed with safeguards and other protection in line with the classification of hazardous area in such a manner that abnormal conditions and failures that may entail a danger to the personnel and to the facility are avoided.

(2)The systems shall be designed with sufficient protection against, inter alia-
(a)electric shock during normal operation and in the event of failure;
(b)thermal effects;
(c)overcurrent;
(d)fault currents;
(e)overvoltage;
(f)undervoltage;
(g)voltage and frequency variations;
(h)power supply failure;
(i)ignition of explosive gas atmosphere;
(j)electromagnetic interference;
(k)health injury from electromagnetic fields.