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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xvi) in The Gujarat Ayurved University Act, 1965

(xvi)to supervise and control the admission, conduct discipline of the students of the University [other than those of the Board of Post-Graduate Teaching and Research] [Inserted by Gujarat No. 30 of 2003, dated 19th September 2003.] and to supervise and control their residence and to make arrangements for promoting their health and general welfare;