Calcutta High Court
M/S. M. B. K. Enterprises vs Ganpatrai Rashiwashi Bro. P. Ltd. & Anr on 17 June, 2009
Author: Aniruddha Bose
Bench: Aniruddha Bose
GA No. 1078 of 2009
CS No. 719 of 1985
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
M/S. M. B. K. ENTERPRISES
Versus
GANPATRAI RASHIWASHI BRO. P. LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
Date : 17th June, 2009.
The Court : No one appears for the defendants/respondents. Let a
fresh notice be served upon the defendants/respondents.
Let the matter appear in the list on 29th June, 2009.
(ANIRUDDHA BOSE, J.) nm.
A.R.(C.R.)