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Calcutta High Court

M/S. M. B. K. Enterprises vs Ganpatrai Rashiwashi Bro. P. Ltd. & Anr on 17 June, 2009

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                 GA No. 1078 of 2009
                                  CS No. 719 of 1985
                            IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE




                              M/S. M. B. K.   ENTERPRISES

                                       Versus

                      GANPATRAI RASHIWASHI BRO. P. LTD. & ANR.



    BEFORE:

    The Hon'ble JUSTICE ANIRUDDHA BOSE

    Date : 17th June, 2009.


              The Court : No one appears for the defendants/respondents.   Let a

fresh notice be served upon the defendants/respondents.

Let the matter appear in the list on 29th June, 2009.

(ANIRUDDHA BOSE, J.) nm.

A.R.(C.R.)