Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Rajasthan - Subsection

Section 183(1c) in Rajasthan Panchayati Raj Rules, 1996

(1c)Approval of the BSR, finalized by the committee constituted under subrule (lb), shall be obtained from the District Level Rate Finalization Committee consisting of the following, namely:-
(i) District Collector   Chairperson
(ii) Chief Executive Officer, Zila Parishad Member
(iii) District Level Officer of the Public WorksDepartment Member
(iv) District Level Officer of the Water Resources Department Member
(v) District Level Officer of the Forest Department Member
(vi) Executive Engineer, Mahatma Gandhi NationalRural Employment Guarantee Scheme Member
(vii) Senior most functionary of theIndustries Department working at the District Headquarter Member
(viii) Executive Engineer, Engineering of the ZilaParishad Member Secretary]