Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in The Orissa Medical Registration Act, 1961

(2)On the issue of such notification such title or qualification shall be deemed in the case of Clause (a) of Sub-section (1) to be covered by, and in the case of Clause (b) thereof, to be excluded from the said item.