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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(2)The notices issued under sub-rule (1) shall be sent by post under certificate of posting to the last known address of each member of the Panchayat and a copy thereof shall also be pasted at the office of the Panchayat.