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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Telangana - Subsection

Section 68(2) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(2)Within thirty days from the date of receipt of the notice under section 66 or section 67 or when objection has been preferred, within thirty days from the date of receipt by the trustee of the order of the Commissioner under subsection (1) of this section, or within such further time as may be granted by him, such trustee shall pay the amount as ordered.