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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2)(e) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

(e)availability of the different transaction details and reports relating to e-stamping, as mentioned in rule 54, on the website of the Central Record keeping Agency which will be accessible to the officers mentioned in clause (c) of sub-rule (2).