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[Cites 0, Cited by 0] [Section 30(10)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(10)(vi) in Punjab Urban Planning and Development Building Rules, 2018

(vi)[ Boundary wall may be allowed to be constructed in No Construction Zone after leaving the road widening, if required, subject to the condition that the owner shall dismantle the boundary wall as and when required by any Government agency/ authority without any claim.] [Added by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).] ;