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[Cites 0, Cited by 7] [Entire Act]

State of Kerala - Section

Section 19 in Kerala University Act, 1969

19. The Syndicate.

- The Syndicate shall be the chief executive body of the University and shall consist of the following members, namely:-Class I- Ex officio members:
(a)The Vice-Chancellor
(b)The Pro-Vice-Chancel for
(c)Three officers nominated by the Government
Class II- Other members:Twelve members elected by the members of the Senate from among themselves, of whom not less than three members shall be from among the members elected to the Senate by the Academic Council and not less than five members shall be persons who are not teachers.