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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Meghalaya - Subsection

Section 9(3)(i) in Meghalaya Community Participation and Public Services Social Audit Act, 2017

(i)to finalise and approve Block-wise Social Audit Calendar and Public Hearings to fulfill mandatory social audit of programmes and schemes;