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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(vii) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(vii)The existing declaration will stand terminated with effect from the date of allowing deduction in load and the consumer will be required to execute a fresh declaration for the reduced load with effect from the date of allowing reduction in load.