Section 86 in The Bombay Reorganisation Act, 1960

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Section 86 in The Bombay Reorganisation Act, 1960

86. Amendment of Act 37 of 1956.-

In section 15 of the States Reorganisation Act, 1956-

(i)in clause (d), for the words "Bombay and Mysore," the words "Gujarat and Maharashtra" shall be substituted; and

(ii)in clause (e), for the words "Madras and Kerala", the words "Mysore and Kerala" shall be substituted.