Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

M.Palanisamy & Etc. vs State Of Tamil Nadu & Ors. & Etc. on 1 September, 2017

     ITEM NO.32                           REGISTRAR COURT. 1                  SECTION XII

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

                                BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                    No(s).
     19613-19621/2012

     M.PALANISAMY & ETC.                                                    Petitioner(s)

                                                       VERSUS

     STATE OF TAMIL NADU & ORS. & ETC.                                      Respondent(s)

     WITH
     SLP(C)               No.   20027-20030/2012 (XII)
     SLP(C)               No.   26121-26122/2012 (XII)
     SLP(C)               No.   26144/2012 (XII)
     SLP(C)               No.   15237/2013 (XII)
     SLP(C)               No.   25460-25461/2012 (XII)
     SLP(C)               No.   26073/2012 (XII)
     SLP(C)               No.   15239/2013 (XII)
     SLP(C)               No.   15240/2013 (XII)
     SLP(C)               No.   15241/2013 (XII)
     SLP(C)               No.   15243/2013 (XII)
     SLP(C)               No.   15242/2013 (XII)
     SLP(C)               No.   34942/2014 (XII)

     Date : 01-09-2017 These petitions were called on for hearing today.


     For Petitioner(s)                  Mr.    K.K. Mani, AOR
                                        Mr.    Ashish Kr. Sinha,Adv.
                                        Mr.    L.K. Pandey, AOR
                                        Ms.    Maitreyee Mishra,Adv.
                                        Mr.    K.V. Vijayakumar, AOR
                                        Ms.    M. Venmani,Adv.
                                        Mr.    S. Gowthaman, AOR

     For Respondent(s)                   Mr.   S. Gowthaman, AOR
                                         Mr.   Ravindra Keshavrao Adsure, AOR
                                         Mr.   B. Balaji, AOR
                                         Mr.   A.N. Arora, AOR


                             UPON hearing the counsel the Court made the following
Signature Not Verified
                                                O R D E R

Digitally signed by RUPAM DHAMIJA Date: 2017.09.04 16:37:06 IST Reason: SLP(C) Nos. 19613-19621, 20027-20030, 25460-25461, 26073 and 26121-26122/2012 and 34942/2014 are complete category matters.

….2 : 2 : Item No. 32 SLP(C) No. 26144/2012 All the three respondents have been served, but none has entered appearance.

SLP(C) Nos. 15237 and 15240 to 15243/2013 Learned counsel for respondent No. 1 in all the matters seeks time to file vakalatanama. Four weeks' time is granted for filing vakalatnama and the counter affidavit, if any. Service is complete on rest of respondents, but none has entered appearance.

List again on 9th of October, 2017.

RAJESH KUMAR GOEL Registrar