Supreme Court - Daily Orders
M.Palanisamy & Etc. vs State Of Tamil Nadu & Ors. & Etc. on 1 September, 2017
ITEM NO.32 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s).
19613-19621/2012
M.PALANISAMY & ETC. Petitioner(s)
VERSUS
STATE OF TAMIL NADU & ORS. & ETC. Respondent(s)
WITH
SLP(C) No. 20027-20030/2012 (XII)
SLP(C) No. 26121-26122/2012 (XII)
SLP(C) No. 26144/2012 (XII)
SLP(C) No. 15237/2013 (XII)
SLP(C) No. 25460-25461/2012 (XII)
SLP(C) No. 26073/2012 (XII)
SLP(C) No. 15239/2013 (XII)
SLP(C) No. 15240/2013 (XII)
SLP(C) No. 15241/2013 (XII)
SLP(C) No. 15243/2013 (XII)
SLP(C) No. 15242/2013 (XII)
SLP(C) No. 34942/2014 (XII)
Date : 01-09-2017 These petitions were called on for hearing today.
For Petitioner(s) Mr. K.K. Mani, AOR
Mr. Ashish Kr. Sinha,Adv.
Mr. L.K. Pandey, AOR
Ms. Maitreyee Mishra,Adv.
Mr. K.V. Vijayakumar, AOR
Ms. M. Venmani,Adv.
Mr. S. Gowthaman, AOR
For Respondent(s) Mr. S. Gowthaman, AOR
Mr. Ravindra Keshavrao Adsure, AOR
Mr. B. Balaji, AOR
Mr. A.N. Arora, AOR
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by RUPAM DHAMIJA Date: 2017.09.04 16:37:06 IST Reason: SLP(C) Nos. 19613-19621, 20027-20030, 25460-25461, 26073 and 26121-26122/2012 and 34942/2014 are complete category matters.
….2 : 2 : Item No. 32 SLP(C) No. 26144/2012 All the three respondents have been served, but none has entered appearance.
SLP(C) Nos. 15237 and 15240 to 15243/2013 Learned counsel for respondent No. 1 in all the matters seeks time to file vakalatanama. Four weeks' time is granted for filing vakalatnama and the counter affidavit, if any. Service is complete on rest of respondents, but none has entered appearance.
List again on 9th of October, 2017.
RAJESH KUMAR GOEL Registrar