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Himachal Pradesh High Court

Piotr Muschalik vs . State Of H.P. on 2 December, 2022

Bench: Tarlok Singh Chauhan, Ajay Mohan Goel

Piotr Muschalik vs. State of H.P. CWP No. 934/2017 .

2.12.2022 Present: Mr. Akash Verma, Advocate, vice Ms. Vandan Misra, Advocate, for the petitioner.

Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Addl. A.G. & Mr. Bhupinder Thakur, Dy.A.G., for the respondents-State.

CMP No. 16552/2022 Issue notice to the proposed respondents returnable for 13.1.2023, on taking steps within two days.

(Tarlok Singh Chauhan) Judge (Ajay Mohan Goel) Judge 2.12.2022 (pankaj) ::: Downloaded on - 03/12/2022 20:34:03 :::CIS