Kerala High Court
Muhammed Adil U vs State Of Kerala on 4 June, 2024
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
Tuesday, the 4th day of June 2024 / 14th Jyaishta, 1946
CRL.MC NO. 4742 OF 2024
CRIME NO.644/2022 OF PANTHEERANKAVU POLICE STATION, Kozhikode
CC 158/2023 OF JUDICIAL MAGISTRATE OF FIRST CLASS -III,KOZHIKODE, KOZHIKODE
PETITIONER(S)/ACCUSED NO.1 TO 9:
1. MUHAMMED ADIL U., AGED 21 YEARS, S/O. HABEEB RAHMAN U., NAPPURATH
OORVATTIL HOUSE, VELLIMUKKU SOUTH, TIRURANGADI, MALAPPURAM, KERALA,
PIN-676306
2. AASIN ABDULLA SAJID, AGED 21 YEARS, S/O. SAJID K. P., ARAYKKAL HOUSE,
KUTTIADI, KUTTIADI P.O., KOZHIKODE, PIN-673508
3. MUHAMMED AMAN, AGED 21 YEARS, S/O. ABDUL LATHEEF K. P., KUTTIPARAMBIL,
EDAKKULAM, TIRUNNAVAYA, MALAPPURAM, PIN-676301
4. AARON TOM MAMMEN, AGED 21 YEARS, S/O. JISI THOMAS, NEITHELIL HOUSE,
MENONPOTTY, EDAKKARA, NILAMBUR, MALAPPURAM, PIN-679331
5. MUHAMMAD KOMATH, AGED 22 YEARS, S/O. ASHRAF, KOMATH HOUSE, NADAPURAM,
KOZHIKODE, PIN-673504
6. ASHIR BASHEER, AGED 22 YEARS, S/O. BASHEER TAYAMBATH HOUSE, NADAPURAM,
KOZHIKODE, PIN-673504
7. MUHAMMED SHIFAN M. P., AGED 22 YEARS, S/O. SHAMEER, MUNDAPILAKKOOL,
NARIKKATTIRI, CHELAKKAD, NADAPURAM, KOZHIKODE, PIN-673506
8. MUHAMMED SINAN, AGED 21 YEARS, S/O. HARIS, MEETHALE PEEDIKAYIL, PURAMERI,
TALAZHI, KOZHIKODE, PIN-673503
9. MUHAMMED ALIYAS BAPPU, AGED 22 YEARS, S/O. UMMER GURUKKAL, CHANGAMPALLY
KIZHAKKUMPATT (H), RANGATTOOR, NADUVATTAM, MALAPPURAM, PIN-679571
RESPONDENT(S)/RESPONDENTS & DEFACTO COMPLAINANT:
1. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
PIN-682031
2. STATION HOUSE OFFICER, PANTHEERANKAVU POLICE STATION, KOZHIKODE,
PIN-673019
3. SHABEEB RAHMAN P.T., AGED 22 YEARS, S/O. MUJEEBRAHMAN, METHAL HOUSE,
ANTHIYOORKUNNU P.O., KOTTAPPURAM, MALAPPURAM DISTRICT, PIN-673637
4. MUHAMMED UNAIS C.K., AGED 23 YEARS, S/O. GAFOOR, KOORITHADAYIL HOUSE,
VAZHAKKAD P.O., MALAPPURAM DISTRICT, PIN-673640
5. SIYAD E., AGED 22 YEARS, S/O. ABDUL RAHMAN, ELIMBILASSERY HOUSE, NEDUVA
P.O., PARAPPANANGADI, MALAPPURAM DISTRICT, PIN-676303
6. SOURAV C. P., AGED 22 YEARS, S/O. MANOJ, AISWARYA HOUSE, KULANGARAPEEDIKA
P.O., POKKUNNU, KOZHIKODE DISTRICT, PIN-673007
This Criminal Misc. Case coming on for orders, upon persuing the petition
and upon hearing the arguments of M/S. SABIKH MOHAMMED V.S. & ADEEB SALAH V.
K., Advocates for the petitioners and of PUBLIC PROSECUTOR for R1 and of SRI.
FEBIN RAJ T.S., Advocate for R3 to R6, the court passed the following:
BECHU KURIAN THOMAS, J.
=============================
Crl.M.C. No. 4742 of 2024
=============================
Dated this the 4th day of June, 2024
ORDER
The learned Public Prosecutor shall instruct the SHO to ascertain the veracity of the affidavit and the alleged settlement as well as the antecedents of the petitioners.
Post on 18.06.2024.
Sd/-
BECHU KURIAN THOMAS JUDGE RVM