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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(1) in The Government of Union Territories Act, 1963

(1)Save as otherwise provided in this Act, all questions at any sitting of the Legislative Assembly of a Union territory shall be determinated by a majority of votes of the members present and voting other than the Speaker or person acting as such.