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State of Haryana - Section

Section 5 in The East Punjab Molasses (Control) Act, 1948

5. Power of the Government to regulate prices, etc.

- The Government may from time to time, -
(a)regulate the prices at which and the manner in which different grades of molasses may be sold; and
(b)prescribe the manner in which molasses shall be graded, marketed, packed or stored for sale.