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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(7) in Conduct of Elections Rules, 1961

(7)Immediately before the commencement of the poll, the presiding officer shall allow inspection of each ballot box by the polling agents present and demonstrate to them that (a) it is empty, (b) proper lables have been affixed both inside and outside the box, and (c) the ballot box is marked in accordance with sub-rule (6).