Calcutta High Court (Appellete Side)
Sri Indranil Mukherjee vs Gyanwant Singh & Ors on 26 February, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
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44 W.P. No. 29(W) of 2017
26.02.2019
KC (C.P.A.N. 49 of 2019) Sri Indranil Mukherjee Vs. Gyanwant Singh & Ors.
Mr. Anindya Lahiri Mr. S. D. Paul.
... for the applicant.
The petitioner complains of violation of the order dated July 27, 2018.
The petitioner will serve a copy of the contempt petition upon the alleged contemnor and will file an affidavit of service to that effect on the next date of hearing.
List the contempt petition on March 25, 2019 under the same heading for further consideration.
Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Debangsu Basak, J.) 2