Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Uttar Pradesh - Subsection Section 173(iii) in The U.P. Goods and Services Tax Act, 2017 (iii)In The Uttar Pradesh Taxation and Land Revenue Laws Act-1975, Chapter II shall be omitted.