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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(1) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(1)The State Government may make subventions for such amounts and on such terms and conditions as the State Government may determine to enable implementations of specific projects by the licensee which the State Government may consider necessary in public interest.