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State of Madhya Pradesh - Section

Section 43 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

43. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by order published in the official Gazette, not inconsistent with the provisions of this Act, remove the difficulty :Provided that no such order shall be made after the expiry of a period of two years from the commencement of this Act.The Schedule[See Section 9 (1)|
SerialNo. Nameof private university Nameof sponsoring body Modeof forming body Maincampus Jurisdiction
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