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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

1. Short Title.

(1)These Rules may be called the Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007
(2)They shall extend to the whole of the State of Andhra Pradesh.
(3)They shall come into force at once.