Delhi High Court - Orders
Verizon Trademark Services Llc & Ors vs Vikash Kumar on 27 April, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 220/2023, I.A. 7069/2023, I.A. 7070/2023, I.A.
7071/2023, I.A. 7072/2023, I.A. 7073/2023 & I.A. 7074/2023
VERIZON TRADEMARK SERVICES LLC & ORS.
..... Plaintiffs
Through: Mr. Pravin Anand, Ms.Vaishali
Mittal, Mr.Siddhant Chamola and
Mr.Shivang Sharma, Advs.
versus
VIKASH KUMAR ..... Defendant
Through:
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 27.04.2023
1. The affidavit though filed vide Diary No. E702421/2023, by the defendant is not on record. The Registry is directed to place it on record positively before the next date of hearing.
2. Re-notify on 1st May 2023.
C.HARI SHANKAR, J APRIL 27, 2023 ar Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:28.04.2023 18:09:52