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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(1)(f) in The Delhi Co-operative Societies Rules, 2007

(f)Household Industrial co-operative society.
(ix)Thrift, Retirement and other ancillary benefits co-operative society;
(x)Security Service Co-operative Society, Tourism Co-operative Society, Health Care Co-operative Society, Wastes and Energy Conservation Cooperative Society, Water Harvesting Co-operative Society, Environment Protection Cooperative Society, Cultural Co-operative Society, etc.;
(xi)Integrated Development Co-operative Society;