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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(b) in THE FINANCE ACT, 2021

(b)in clause (vicb),––
(i)after the words “successor co-operative bank”, the words “or to the converted banking company” shall be inserted;
(ii)in the Explanation, for the words ‘expressions “business reorganisation”, “predecessor co-operative bank” and’, the words ‘expressions “business reorganisation”, “converted banking company”, “predecessor co-operative bank” and’ shall be substituted;