Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 28] [Entire Act] State of Punjab - Section Section 11 in Forest Rules 11. Penalties. - Breaches of these rules are punishable under sections 26(i) and 33 of Act XVI of 1927.
