Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(1) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019

(1)One person of eminence who is alumni, as nominated by the Vice-Chancellor;
(m)Two Student representatives as nominated by the Vice-Chancellor; and
(n)Registrar-Member-Secretary (ex-officio).