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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Uttarakhand - Subsection

Section 42(3) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(3)All provisions for and in relation to the Market Committee made in this Act shall mutatis mutandis apply to the Market Committee established for the special market under sub-section (1).