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State of Madhya Pradesh - Section

Section 23C in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964

23C. [ Nothing contained in Sections 23-A and 23-B shall apply to the Archaeological Survey of India, its offices and Museums and all personnel employed therein while performing the functions and discharging the duties in their official capacity.] [Inserted by M.P. Act No. 38 of 1973.]