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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(iii) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

(iii)For the preparation of merit list in case of more than one candidate scoring the same marks at National Aptitude Test in Architecture and qualifying examination put together, the tie shall be resolved to decide the relative SAR as follows: