Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2)(d) in West Bengal Tea Plantation Employees' Welfare Fund Act, 2015

(d)six official members to be nominated by the State Government in such manner as may he prescribed;