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Bombay High Court

Vinod Basantilal Bapna vs Income Tax Officer-Ward 22-3-6 on 26 June, 2023

Author: K. R. Shriram

Bench: K. R. Shriram

                                                           10-wpl-7404-2023.doc


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                        WRIT PETITION (L)NO. 7404 OF 2023

Vinod B. Bapna                                        ..       Petitioner.
      v/s.
Income Tax Officer,
Ward 22(3)(6) & Others                                ..       Respondents.


Mr. Ashwin Jain i/b. Ms. Radha Halbe i/b. DHJ Legal, for Petitioner.

                                    CORAM: K. R. SHRIRAM &
                                            FIRDOSH P. POONIWALLA,JJ.

DATED : 26th JUNE 2023.

P.C:-

Not on board. Upon mentioning taken on board.
Respondents to file reply and serve a copy thereof on or before 24th July 2023. Rejoinder, if any, to be filed and copy served by 31 st July 2023.

2 Petition be listed on 28th August 2023 for admission.

3 Ad-interim relief granted earlier to continue until 31 st August 2023.




(FIRDOSH P. POONIWALLA,J.)                                  (K. R. SHRIRAM,J.)




S.R.JOSHI                                                                          1 of 1




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