Bombay High Court
Vinod Basantilal Bapna vs Income Tax Officer-Ward 22-3-6 on 26 June, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
10-wpl-7404-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L)NO. 7404 OF 2023
Vinod B. Bapna .. Petitioner.
v/s.
Income Tax Officer,
Ward 22(3)(6) & Others .. Respondents.
Mr. Ashwin Jain i/b. Ms. Radha Halbe i/b. DHJ Legal, for Petitioner.
CORAM: K. R. SHRIRAM &
FIRDOSH P. POONIWALLA,JJ.
DATED : 26th JUNE 2023.
P.C:-
Not on board. Upon mentioning taken on board.
Respondents to file reply and serve a copy thereof on or before 24th July 2023. Rejoinder, if any, to be filed and copy served by 31 st July 2023.
2 Petition be listed on 28th August 2023 for admission.
3 Ad-interim relief granted earlier to continue until 31 st August 2023.
(FIRDOSH P. POONIWALLA,J.) (K. R. SHRIRAM,J.)
S.R.JOSHI 1 of 1
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