Calcutta High Court (Appellete Side)
Ashis Ray vs The Basirhat Municipality & Ors on 29 September, 2022
Author: Saugata Bhattacharyya
Bench: Saugata Bhattacharyya
59 29.09.2022
adeb W.P.A. 5062 of 2010 Ashis Ray Vs. The Basirhat Municipality & Ors. At the time of call no one appears for the petitioner and no accommodation is prayed for.
List the matter under the heading "Motion (Group- V) (for disposal)" on 10th November. 2022.
However, it is made clear if on the adjourned date petitioner goes unrepresented consequential order shall be passed.
(Saugata Bhattacharyya, J.)