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Calcutta High Court (Appellete Side)

Ashis Ray vs The Basirhat Municipality & Ors on 29 September, 2022

Author: Saugata Bhattacharyya

Bench: Saugata Bhattacharyya

    59
29.09.2022

adeb W.P.A. 5062 of 2010 Ashis Ray Vs. The Basirhat Municipality & Ors. At the time of call no one appears for the petitioner and no accommodation is prayed for.

List the matter under the heading "Motion (Group- V) (for disposal)" on 10th November. 2022.

However, it is made clear if on the adjourned date petitioner goes unrepresented consequential order shall be passed.

(Saugata Bhattacharyya, J.)