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[Cites 0, Cited by 0] [Section 95(5)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(5)(f) in The Coal Mines Regulations, 2011

(f)on every haulage roadway exceeding 30 metres in length, effective means of transmitting signal by mechanical or electrical means, from every stopping place on the roadway to the place at which the machinery working the rope is operated: