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Andhra Pradesh High Court - Amravati

Yalla Ramu Naidu vs The Union Of India on 24 December, 2025

     IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAtK

      WEDNESDAY, THE TWENTY FOURTH Da\Y OF DECEMBER,'^

                   TWO THOUSAND AND TWENTY FIVE

                        iPRESENT:
        THE HONOURABLE SMT JUSTICE SUMATH! JAGADAM
                            lA No. 1 OF 2025 ^
                                    IN

                         WP NO: 4009 OF 2025

Between:
              V'

  1. Yalla Ramu Naidu, S/o Pothu Babu (Late), Age: 34, R.Y. Agraharam (V)
     & Post, K. Kotapadu Mandal, Anakapalle District.
  2. Rayavarapu Venkata Rao, S/o. Appalanaidu, Age; 32, Krishnapuram,
     Vepagunta, Pendurthi. Visakhapatnam
  3. Kodi Muraii Krishna, S/o, K. Suryarao, Age, 36, Occ: Employee, Naval
     Dockyard, Visakhapatnam,
  4. V. Rajasekhar, S/o, Late, V. Kondababu, Age, 42 years. Employee,
     Nava! Dockyard, Visakhapatnam. (ail the petitioners are employees in
     Naval Dock Yard, Visakhapatnam)
                                                             ...Petitioner(s)


                                   AND

  1. The Union of India, Rep By its Secretary, Department of Defense,
     (MoD), Navy, New Delhi-110001.
  2. The Flag Officer Commanding in-Chief, Head Quarters, Eastern Naval
     Command, Naval Base, Visakhapatnam-530014.
  3. The flag officer Commanding in-chief. For CSO (P & A) Eastern Nava!
     Command, Naval Base, Visakhapatnam,""
  4. The Command Civilian Personnel Officer (CCPO),        . Naval Base,
     Eastern Naval Command, Naval Base, Visakhapatnam-530014.
  5. The    Admiral    Superintendent,    (For   Mirw)   Naval    Dockyard
     Visakhapatnam-530014.
    6. The Deputy labor commissioner- of Trade unions, Akkayyapalem,
       Visakhapatnam-530016.
   7. P.R.Patil, Private Secretary, Cd Labor officer (AOL), Naval Base,
       Visakhapatnam-530014.
   8. Indian Navy Civil Employees Union, Rep, by its. General Secretary, D.
       Uday Kumar, Naval Dockyard, Visakhapatnam-530014;
   9. B. Chinnarao, S/o B.Rami reddy (Late) Age, 50 years, Empno-19453,
       Electrical    fitter,    MCM   Electrical     department.   Naval     Dockyard,
       Visakhapatnam-530014.
                                                                      ...Respondents
       Petition     under Section     151    CPC is filed praying that          in   the

circumstances stated in the grounds filed in support of the petition, the
High    Court       may    be    pleased    to     suspend   the   proceedings       vide

LR/6001/INCEU dated 27-01-2025 of the 7^^ respondent to the 5*^ respondent
since he is incompetent. Pending disposal of WP No. 4009 of 2025, on the
file of the High Court.


       The Petition coming on for hearing, upon perusing the Petition and
the affidavit filed in support thereof and the earlier order of the High Court
dated. 19.02.2Gr25, 02.07.2025, 30.07.2025, 22.08.2025                &    01.12.2025

made herein and upon hearing the arguments of Sri Chiranjeevi Talasila,
Advocate for the Petitioners, and of Sri Sridhar Tummaiapudi (Central Govt
Counsel), for the Respondent Nos.1 to 5, & 7, and of Sri Syed Khader
Mastali, Advocate for the Respondent No.9, the Court made the following;
ORDER:

Though request was made to file neat copy of the letter dated 21.01.2025, the same was not filed and further, learned counsel for the petitioner was not ready to argue the matter.' Therefore, the interim order granted on 19.02.2025 shall stand vacated.

Post the matter, for hearing, in usual course.

SD/- M.PRABHAKARA RAO DEPUTY REGISTRAR //TRUE COPY// SECTION To

1. The Secretary, Union of India, Department of Defense, (MoD), Navy, New Delhi-110001.

2. The Flag Officer Commanding m,-Chief, Head Quarters, Eastern Naval Command, Naval Base, Visakhapatnam-530014.

3. The Flag Officer Commanding in-chief. For CSO (P & A) Eastern Naval Command, Naval Base, Visakhapatnam,

4. The Command Civilian Personnel Officer (CCPO), . Naval Base, Eastern Naval Command, Naval Base, Visakhapatnam-530014.

5. The Admiral Superintendent, (For Mirw) Naval Dockyard Visakhapatnam-530014.

6. The Deputy labor commissioner- of Trade unions, Akkayyapalem, Visakhapatnam-530016.

7. P.R.Patil, Private Secretary, Cd Labor officer (AOL), Naval Base;

Visakhapatnam-530014.

8. The General Secretary, D. Uday^umar, Indian Navy Civil Employees Union, Nava! Dockyard, Visakhapatnam-530014.

9. B. Chinn'arao, S/o B.Rami Reddy (Late), Empno-19453, Electrical fitter, MCM Electrical department. Naval Dockyard, V[sakhapatnam-530014. (Addressee Nos.1 to 9 by RPAD)

10. One CC to SRI. CHIRANJEEVI TALASILA, Advocate [OPUC]

11. One CC to SRI SRIDHAR TUMMALAPUDI, Standing Counsel [OPUC]

12. One CC to Sri PASALA PONNA RAO, DEPUTY SOLICITOR GENERAL [OPUC]

13. Two CCs to GP FOR LABOUR, High Court of Andhra Pradesh.

r'' [OUT]

14. One CC to SRI SYED KHADAR MASTAN, Advocate [OPUC]

15. One CC to Sri Thota Ramakoteswara Rao, Advocate [OPUC]

16. One spare copy HIGH COURT JS,J DATE: 24/12/2025 POST THE MATTER, FOR HEARING, IN USUAL COURSE ORDER lA No. 1 OF 2025 IN WP.No.4009 of 2025 VACATE