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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

Bombay Presidency - Subsection

Section 98(2)(a) in The Bombay Provincial Municipal Corporations Act, 1949

(a)provide for the payment as they fall due, of all sums and of all instalments of principal and interest for which the corporation may be liable under this Act by reason of the acquisition, extension, administration, operation and maintenance of the Transport Undertaking;