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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(2)(y) in The Tamil Nadu Co-Operative Societies Act, 1983

(y)prescribe the procedure to be followed in presenting and disposing of appeals, applications for revision and review, other petitions and applications under this Act, the Rules and the bye-laws and the fees to be paid in respect thereof;