Delhi High Court - Orders
M/S Karlstorz Endoscopy India Pvt. Ltd vs Shri Azad Singh Negi on 21 November, 2023
$~56 & 57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5529/2021
M/S KARLSTORZ ENDOSCOPY INDIA PVT. LTD . ..... Petitioner
Through: Mr. Raj Birbal, Sr. Advocate with Mr.
Naresh Khanna, Advocates.
versus
SHRI AZAD SINGH NEGI ..... Respondent
Through: Mr. Atul T. Nagaranjan and Mr. Harsh
Anand, Advocates.
57+ W.P.(C) 5531/2021
M/S KARL STORZ ENDOSCOPY INDIA PVT. LTD. ..... Petitioner
Through: Mr. Raj Birbal, Sr. Advocate with Mr.
Naresh Khanna, Advocates.
versus
SHRI PRATAP SINGH NEGI ..... Respondent
Through: Mr. Atul T. Nagaranjan and Mr. Harsh
Anand, Advocates.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 21.11.2023 CM APPL. 60167/2023 & CM APPL. 60001/2023
1. These applications have been filed by the respondent for vacating the order dated 28th May, 2021, passed by this Court, by which proceedings before Ld. Presiding Officer, Labour Court was stayed in the interim.
2. Issue notice. Notice is accepted by learned counsel for the petitioner who may file response before the next date of hearing.
3. List on 06th December, 2023, the date already fixed in the main petition.
4. Copy of the order be uploaded on the website of this Court.
ANISH DAYAL, J NOVEMBER 21, 2023/RK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/11/2023 at 01:31:35