Bombay High Court
Shantappa Annappa Gorwade (Since ... vs Smt. Ashwini Jirange, The District ... on 10 March, 2023
Author: Gauri Godse
Bench: R. D. Dhanuka, Gauri Godse
Digitally
signed by
VARSHA VARSHA
RAJGURU
VIJAY
VIJAY Date:
RAJGURU 2023.03.14
10:23:38
+0530 1/2
4-cp-454-2021-cp-455-2021.doc
varsha IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO. 454 OF 2021
Shantappa Annappa Gorwade (since
deceased) thr. Lrs & Ors ... Petitioners
vs.
Smt. Ashwinin Jirange, the District
Rehabilitation Officer, Kolhapur & Ors ... Respondents
WITH
CONTEMPT PETITION NO. 455 OF 2021
Bhupal Annappa Gorwade (since ... Petitioner
deceased) thr. Lrs
vs.
Smt. Ashwinin Jirange, the District
Rehabilitation Officer ... Respondents
Ms. Kanchan C. Phatak with Mr Siddharth Chapalgaonkar, for
the Petitioners in both Cps.
Mr. A.I. Patel, Addl GP, a/w Ms M.S. Bane, AGP, for Respondent
No.1 in both the CP.
Mr V.B. Tapkir, for Respondent Nos. 2 to 4 in both Cps.
CORAM : R. D. DHANUKA AND
GAURI GODSE, JJ.
DATED : 08 MARCH, 2023 P.C. :-
1. Mr Tapkir, learned counsel for Respondent No.4 in both the Contempt Petitions states that there is no contempt committed by his client. He invited our attention to letter dated 10th August 2018 from Executive Engineer to the learned counsel for his client which was recorded in order dated 10 th 2/2 4-cp-454-2021-cp-455-2021.doc August 2022, passed by this Court. He submits that in compliance of this order, the Executive Engineer has computed and paid the amount of rental compensation to the Petitioner.
He further submits that earlier Government Resolution relied upon by the Petitioner are superseded by G.R. dated 16th December 2003. Statement is accepted. In view of the position, the learned counsel for the Respondent seeks time to take instructions whether computation of rental compensation made by the Respondent No.4 by applying G.R dated 16th December 2003, and computation ought to have been made under the earlier G.Rs dated 1st December 1972 and 2 nd April 2009.
2. Place the matter under the caption of 'direction' on 20 th March 2023.
(GAURI GODSE, J.) (R. D. DHANUKA, J.)